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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Bengal Presidency - Subsection

Section 8(b) in Land Registration Act, 1876

(b)name of the district on the revenue-roll of which the estate is borne, with the number which the estate bears on that roll, the annual amount of revenue for which it is liable, [and the number which the estate bears in Part I of the general register of revenue-paying lands for its own district] ;