Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(2)(b) in Tamil Nadu Tax On Entry of Motor Vehicles to Local Areas Act, 1990 (b)two per cent, of the amount of tax for each month thereafter during the time the person continues to make default in the payment of tax.