Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act] State of Tamilnadu - Subsection Section 37(1)(i) in Tamil Nadu Highways Act, 2001 (i)in the City of Chennai, to the Principal Judge of the City Civil Court, Chennai, and