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[Cites 0, Cited by 0] [Section 10A(2)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(2)(b) in The Dentists Act, 1948

(b)The scheme referred to in clause (b) shall be in such form and contain such particulars and be preferred in such manner and be accompanied with such fee as may be prescribed.