Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(o) in The Gujarat Backward Classes Development Corporation Act, 1985

(o)"supply and storage" means supply and storage of agricultural inputs and establishment, maintenance and running of storages cold storages and warehouses;
(P)[ "Vice-Chairman" means the Vice-Chairman of the Corporation.] [Clause (p) was added by Gujarat 21 of 1986, Section 4 (1) (b) (w.r.e.f. 02-07-1986).]