Himachal Pradesh High Court
Akriti Sharma vs . Mmu And Others on 4 May, 2022
Bench: Sabina, Satyen Vaidya
Akriti Sharma vs. MMU and others .
CWP No.1861 of 2022 04.05.2022 Present: Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for the petitioner.
Mr. K.D. Shreedhar, Senior Advocate with Ms. Shreya Chauhan, Advocate, for respondents No.1 & 2.
Mr. Dinesh K. Thakur, Advocate, for respondent No.3.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No.4 and 5/State.
Learned counsel for the petitioner submits that he will file the rejoinder during the course of the day.
List again on 6.5.2022.
( Sabina )
Judge
( Satyen Vaidya )
May 4, 2022 (KS) Judge
::: Downloaded on - 05/05/2022 20:05:43 :::CIS