Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(2)(b) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005 (b)initiate a policy to conserve the ground water resources by way of recharging, replenishing, recycling or reusing, in a co-ordinated manner;