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[Cites 0, Cited by 0] [Section 41(9)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(9)(e) in Oriental Bank of Commerce (Employees') Pension Regulations, 1995

(e)who was in the service of the Bank on or after the 1st day November, 1993 but who retired prior to the publication of these regulation on the day immediately following the date of his retirement, where the application is made within the period specified by clause (b) of sub-regulation (2) of regulation 3;