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State of Assam - Section

Section 1 in The Assam Cattle Diseases Act, 1948

1. Short title, extent and commencement.

(1)This Act may be called the Assam Cattle Diseases Act, 1948.
(2)This Act, except Sections 3 to 8 extends to the whole of the State of Assam and shall come into force at once. Sections 3 to 8 shall extend to such areas and come into force on such dates as the State Government may by Notification direct.