Section 3BB(2)(iii) in Karnataka Tax on Entry of Goods Act, 1979

[Cites 0, Cited by 0] [Section 3BB(2)] [Section 3BB] [Entire Act]

State of Karnataka - Subsection

Section 3BB(2)(iii) in Karnataka Tax on Entry of Goods Act, 1979

(iii)the whole of the amount remaining unpaid along with the interest calculated under clause (ii) of this sub-section shall be recoverable in the manner specified in section 8.

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State of Karnataka - Subsection

Section 3BB(2)(iii) in Karnataka Tax on Entry of Goods Act, 1979