Delhi High Court - Orders
Nimesh Kumar vs State (Nct) Of Delhi on 3 October, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 853/2021, CRL.M.A. 4236/2021
NIMESH KUMAR ..... Petitioner
Through: Mr. Divyesh Pratap Singh, Mr.
Sanjay Singh, Mr. Vikram Pratap
Singh and Ms. Shivani Singh,
Advocates.
versus
STATE (NCT) OF DELHI ..... Respondent
Through: Mr. Sunil Kumar Gautam, APP for
the State with SI Mayank Istwal,
PS. Kalyanpuri
Ms. Kamli Ray, Advocate for R-2
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 03.10.2023
1. Learned counsel appearing for the petitioner seeks, and is granted, two weeks to comply with the order dated 05.07.2023.
2. Accordingly, re-notify on 18.01.2024.
3. Interim orders to continue till the next date of hearing.
SAURABH BANERJEE, J OCTOBER 3, 2023/akr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/10/2023 at 22:49:26