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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(3) in Authority for Advance Rulings (Procedure) Rules, 2003

(3)Fees for inspecting records of the Authority shall be charged from the applicant as follows:
(a)Rupees one hundred for the first hour or part thereof, and
(b)Rupees fifty for every additional hour or part thereof.