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[Cites 0, Cited by 0] [Section 152] [Entire Act]

State of Bihar - Subsection

Section 152(2) in The Bihar Motor Vehicles Rules, 1992

(2)Every public service vehicle shall be so constructed that, save from the pillar of the body, the driver shall have a clear vision both to the front and through an angle of 90 degrees to his right hand side. The front pillar of the body shall be so constructed that the vision of the driver is obstructed to the least possible extent.