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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(6)(b) in Punjab Self-Supporting Co-operative Societies Act, 2006

(b)in the case of amalgamation or division of a self-supporting co-operative society or societies, as the case may be, a revised certificate of registration is issued by the Registrar on an application made by such self-supporting co-operative society or societies.