Section 26 in Sikkim Interpretation and General Clauses Act, 1977
26. Power incidental for effective exercise of power granted.
- Where by any Sikkim law a power is conferred on any person or functionary to do or enforce the doing of any act or thing, such power shall be deemed to include all such powers as may be necessary to enable such person or functionary to do or enforce the doing of such act or thing.
