Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Uttarakhand - Subsection Section 24(3) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960 (3)A Copy of the final statement shall be supplied free of charge to the hissedar concerned.
