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Bengal Presidency - Section

Section 1252 in Police Regulations, Bengal , 1943

1252. Major and minor works.

(a)Works on the Communications and Works Department books are divided into (i) major works, i.e., works, the cost of which exceeds Rs. 10,000 and (ii) minor works, the cost of which does not exceed Rs. 10,000.
(b)The power of sanctioning the construction of all major works and such minor works as relate to residential buildings rests with the Provincial Government. The cost of major works is met from the Communications and Works Department budget and that of minor works from the minor works grant placed at the Inspector-General's disposal.