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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(33) in Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya [University] Act, 1997

(33)to regulate and provide for attendance of the teachers on the premises of the university, colleges, institutions, schools and Pathashalas during teaching hours and beyond teaching hours, as prescribed and to prohibit teachers from taking or conducting private tuition or private coaching classes;