Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(j) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016 (j)"Protected area" means any archaeological site and remains which is declared to be a protected area by or under this act.
