Allahabad High Court
Uttar Pradesh State Road Transport ... vs Smt. Subhna Alias Mangra And 6 Ors on 9 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 445 of 2003 Petitioner :- Uttar Pradesh State Road Transport Corp. Thru Regional Mgr Respondent :- Smt. Subhna Alias Mangra And 6 Ors Petitioner Counsel :- D.K. Srivastava Respondent Counsel :- Deepak Kumar Agarwal Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra,J.
List in the week commencing 26.7.2010 to enable the appellant's counsel to file true typed copy of the order supported with an affidavit.
Order Date :- 9.7.2010 kkb/