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Allahabad High Court

Uttar Pradesh State Road Transport ... vs Smt. Subhna Alias Mangra And 6 Ors on 9 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh

Court No. - 27

Case :- FIRST APPEAL FROM ORDER No. - 445 of 2003

Petitioner :- Uttar Pradesh State Road Transport Corp. Thru Regional Mgr
Respondent :- Smt. Subhna Alias Mangra And 6 Ors
Petitioner Counsel :- D.K. Srivastava
Respondent Counsel :- Deepak Kumar Agarwal

Hon'ble Devi Prasad Singh,J.

Hon'ble Dr. Satish Chandra,J.

List in the week commencing 26.7.2010 to enable the appellant's counsel to file true typed copy of the order supported with an affidavit.

Order Date :- 9.7.2010 kkb/