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State of Jharkhand - Section

Section 69 in The Bihar School Examination Board Regulations, 1964

69.

Ministerial and Grade IV employees of the Board residing in a private house on rent at Patna shall be eligible to get house rent allowance at the rate prescribed by the State Government from time to time for Government servants. If residence is provided to them by the Board, they shall pay house rent at the rate payable by the Government servants of the same category.