Section 7 in The Orissa Industrial Housing Rules, 1969
7. Resignation of the members of the Committee and filling up casual vacancies.
(1)A nominated non-official member may resign his office by a letter addressed to the Chairman of the Advisory Committee.(2)The resignation by a non-official member shall take effect from the date of communication of its acceptance or on the expiry of thirty days from the date of tendering resignation, whichever is earlier.
