Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(k) in The Delhi Sikh Gurdwaras Act, 1971 (k)"registered Singh Sabha" means a Singh Sabha registered as a society under the Societies Registration Act, 1860, (21 of 1860.) which is managing or controlling a local Gurdwara in Delhi;
