Bombay High Court
Shyam Mangu Waghela vs Chief Executive Officer Slum ... on 1 November, 2023
Author: G.S. Patel
Bench: G.S. Patel
Board Sr.No.:-934
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 15817 OF 2023
Chandu Mathur Waghela ....PETITIONER
V/S
State Of Maharashtra ....RESPONDENT
WITH WRIT PETITION LODGING NO. 18463 OF 2023 Dhiru Mangu Waghari ....PETITIONER V/S Chief Executive Officer ....RESPONDENT WITH WRIT PETITION LODGING NO. 18475 OF 2023 Khakhodia Vinod Kumar Mangu ....PETITIONER V/S Chief Executive Office ....RESPONDENT WITH WRIT PETITION LODGING NO. 18491 OF 2023 Shyam Mangu Waghela ....PETITIONER V/S Chief Executive Officer Slum Rehabilitation ....RESPONDENT Authority WITH WRIT PETITION LODGING NO. 18457 OF 2023 Page 1/3 ::: Uploaded on - 02/11/2023 ::: Downloaded on - 03/11/2023 04:00:57 ::: Bhagirath Mangu Wahgela ....PETITIONER V/S Chief Executive Officer ....RESPONDENT WITH WRIT PETITION LODGING NO. 18539 OF 2023 Manohar Mangu Waghari Alias Manohar M ....PETITIONER V/S Chief Executive Officer Sra ....RESPONDENT WITH WRIT PETITION LODGING NO. 18470 OF 2023 Deepak Mangu Waghari @waghela ....PETITIONER V/S Chief Executive Officer ....RESPONDENT WITH WRIT PETITION LODGING NO. 18474 OF 2023 Amit Shankar Mangu ....PETITIONER V/S Chief Executive Officer ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 1st November, 2023 Page 2/3 ::: Uploaded on - 02/11/2023 ::: Downloaded on - 03/11/2023 04:00:57 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 29/11/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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