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State of Rajasthan - Section

Section 342 in Rajasthan Land Revenue (Land Records) Rules, 1957

342. Register of Patwari Candidates.

- The Sadar Qanungo shall maintain a register of form S. 1 of the qualified Patwar candidates available for appointment in the district. He will arrange the names in order of merits on the basis of the aggregate marks obtained by each candidate in the Patwar Examination. This register will be kept open for ten years and will be treated as a pennanent record.