Section 3(2)(iii) in The Jammu and Kashmir Casual and Other Workers-Regular Engagement Rules, 2017

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State of Jammu-Kashmir - Subsection

Section 3(2)(iii) in The Jammu and Kashmir Casual and Other Workers-Regular Engagement Rules, 2017

(iii)person engaged in non-governmental agency or autonomous body or public sector undertaking or corporation or Government company or society or other local authority which have their own rules and regulations governing their functioning ;

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State of Jammu-Kashmir - Subsection

Section 3(2)(iii) in The Jammu and Kashmir Casual and Other Workers-Regular Engagement Rules, 2017