Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(9) in Orissa Minor Minerals Concession Rules, 2004 (9)No quarry lease/permit for road metals including ballast and ordinary boulders shall be granted within the area for which a license or lease has been granted for decorative stone.
