Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 16 in The Assam Cinemas (Regulation) Rules, 1960

16. Fees for touring cinema licence.

- A fee of Rs. 50 shall be levied for every month or part thereof for the period for which each touring cinema is valid:Provided that where licence for a touring cinema is for holding shows for the benefit of labour in industrial concerns or by academic or cultural institution or for exhibiting only educational films or for the benefit of the public and not for making any profit or gain, the State Government may exempt the levy of this licence fee.A fee of Rs. 5 shall be payable for duplicate copy of the licence.