Section 57 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012
57. Suspension, withdrawal or cancellation of a, licence or permit.
- A, licence or permit may be suspended, cancelled or withdrawn in accordance with the provisions of Sections 31 or 32 of the Act. The shop may be re-allotted on cancellation or withdrawal by conducting fresh selection process.
