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[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

State of Gujarat - Subsection

Section 29(5)(b) in Gujarat University (Amendment) Act, 1972

(b)that the strength and qualifications of the teaching staff and the conditions governing their tenure of office are such as to make due provision for the courses of instruction, teaching or training to be undertaken by the college;