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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of Tamilnadu - Subsection

Section 17A(iii) in Tamil Nadu Municipal Service Rules, 1970

(iii)Categories 1, 2, 3 and 4 of the Tamil Nadu Municipal Town Planning Service, shall be deemed to have completed his probation or eligible for further increment in the time scale of pay applicable to him, unless and until he undergoes the training and passes the test conducted by the Tamil Nadu Institute of Urban Studies, Coimbatore: