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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5) in The First Statutes of the National Institutes of Technology

(5)Six members shall form a quorum for a meeting of the Board.provided that if a meeting is adjourned for want of quorum, it shall be held on the same day in the next week at the same time and place or on such other day time and place, as the Chairperson may determine and if at such a meeting a quorum is not present within half-an-hour from the scheduled time for holding a meeting the members present shall form the quorum