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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(8) in Karnataka Universities of Agricultural Sciences Act, 1963

(8)[to establish and maintain] [Substituted by Act 36 of 1985 w.e.f. 24.4.1964] colleges relating to agriculture, fisheries dairying, veterinary and allied sciences and hostels therefor;