Section 3(2)(f) in The Maharashtra Labour Welfare Fund Act, 1953

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(f)[ any loan, grant-in-aid or subsidy paid by The State Government.] [Clause (f) was added by Maharashtra 16 of 1971, Section 3(c).]

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