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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(1) in Kerala Recognition of Trade Unions Rules, 2011

(1)Every application for certificate for recognition of a Trade Union for an industrial establishment or a class of industry in a local area, as the case may be, shall be made in Form A in duplicate to the Registrar of the area in which the registered office of a Trade Union is functioning.