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[Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act]

State of Punjab - Subsection

Section 275(1)(a) in The Punjab Municipal Corporation Act, 1976

(a)the restriction of the erection or re-erection of buildings or any class of buildings in the whole or any part of the city, and of the use to which they may be put ;