Gujarat High Court
Rubabuddin vs Abhaysinh on 19 July, 2012
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
Gujarat High Court Case Information System
Print
CR.MA/10456/2012 2/ 2 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL
MISC.APPLICATION No. 10456 of 2012
In
CRIMINAL
MISC.APPLICATION No. 14385 of 2011
=========================================================
RUBABUDDIN
SHAIKH - Applicant(s)
Versus
ABHAYSINH
DEVISINH CHUDASAMA & 2 - Respondent(s)
=========================================================
Appearance
:
DR
MUKUL SINHA for
Applicant
MR SV RAJU, SR.ADVOCATE WITH MR ROHIT VERMA, MR PR
ABICHANDANI, MR BHARGAV N BHATT for Respondent(s) : 1
MR EJAZ
KHAN, SENIOR PUBLIC PROSECUTOR WITH MR YN RAVANI, MR ABHISHEK ARORA,
MR ANKIT SHAH for Respondent(s) : 2-CBI
MR KP RAVAL, ADDL. PUBLIC
PROSECUTOR for Respondent(s) :
3,
=========================================================
CORAM
:
HON'BLE
SMT. JUSTICE ABHILASHA KUMARI
Date
: 19/07/2012
ORAL
ORDER
This application has been filed by the applicant, who is the original complainant before the Apex Court in the Sohrabuddin case, being his younger brother, with a prayer to permit him to intervene in Criminal Miscellaneous Application No.14385 of 2011.
It is averred in the application that the applicant has been permitted to intervene in a number of bail applications moved by some of the accused persons in the same case.
Heard Dr.Mukul Sinha, learned advocate for the applicant, Mr.S.V.Raju, learned Senior Advocate with Mr.Rohit Verma, learned advocate for respondent No.1 (original applicant in Criminal Miscellaneous Application No.14385 of 2011), Mr.Ejaz Khan, learned Senior Public Prosecutor for respondent No.2 - Central Bureau of Investigation and Mr.K.P.Raval, learned Additional Public Prosecutor for respondent No.3 - State of Gujarat.
No objection has been raised by the original applicant or any of the other respondents regarding the prayer made in the application.
The present applicant is, therefore, permitted to intervene in Criminal Miscellaneous Application No.14385 of 2011.
The application stands disposed of, as above.
(Smt. Abhilasha Kumari, J.) (sunil) Top