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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(g) in Chhattisgarh State Co-operative Tribunal Regulations, 2016

(g)The Registrar shall, with the prior approval of the Chairman, distribute work among the Class III and Class IV staff members of the Tribunal and shall also prepare duty list accordingly.