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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(1)(b) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(b)for enhancement of rent;
(bb)[ in respect of the transferred territory, for abatement of rent, where it is not coupled with any other relief;] [Inserted by the Tamil Nadu (Transferred Territory) Extension of Laws Act, 1965 (Tamil Nadu Act 22 of 1965).]