Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(5) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(5)Applications for permission to wear the blue ensign on board Indian Merchant ships in receipt of Government subvention, should be made direct to the Chief of the Naval Staff by the owners and for other Indian Merchant ships, applications should be made through the Director General of Shipping Bombay.