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Income Tax Appellate Tribunal - Jaipur

M/S. Somani Fabrics Pvt. Ltd., Jaipur, ... vs Acit, Circle-6, Jaipur, Circle-6, ... on 2 March, 2021

                vk;dj vihyh; vf/kdj.k] t;iqj U;k;ihB] t;iqj
       IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR

 Jh lana hi xkslkbZ] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k
BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM

                   vk;dj vihy la-@ITA. No. 408/JP/2019
                   fu/kZkj.k o"kZ@Assessment Years : 2009-10

  M/s Somani Fabrics Pvt. Ltd.          cuke      Assistant Commissioner of
  A-5, Tonk Road, Jaipur                  Vs.     Income Tax, Circle-06,
                                                  Jaipur
  ToLFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AABC58282L
  vihykFkhZ@Appellant                                  izR;FkhZ@Respondent

             fu/kZkfjrh dh vksj l@
                                 s Assessee by: Sh. Rajnikant Bhatra (CA)
            jktLo dh vksj ls@ Revenue by : Smt. Runi Pal (Addl.CIT)
             lquokbZ dh rkjh[k@ Date of Hearing : 02/03/2021
          mn?kks"k.kk dh rkjh[k@Date of Pronouncement : 02/03/2021

                                 vkns'k@ ORDER

PER: VIKRAM SINGH YADAV, A.M. The assessee has filed the present appeal against the order of ld. CIT(A)- 2, Jaipur dated 28.01.2019 for the assessment year 2009-10.

2. The ld A/R has stated that the assessee has filed a petition under "Vivad Se Vishwas Scheme-2020" to settle the aforesaid matter and the said petition has been accepted and Form 3 has been issued on 18.02.2021 by the Designated Authority and which has been received by the assessee. It was accordingly requested that the assessee may be allowed to withdraw the present appeal.

2 ITA No. 408/JP/2019

M/s Somani Fabrics, Jaipur vs. ACIT, Jaipur

3. The ld. DR is heard who did not raise any specific objection in accepting the said prayer of withdrawal of appeal by the assessee.

4. In view of above, the prayer of the assessee is accepted and the appeal is dismissed as withdrawn by the assessee.

Order pronounced in the open Court on 02/03/2021.

                 Sd/-                                           Sd/-
           ¼ lanhi xkslkbZ ½                            ¼foØe flag ;kno½
        (Sandeep Gosain)                            (Vikram Singh Yadav)
 U;kf;d lnL;@Judicial Member                 ys[kk lnL;@Accountant Member

Tk;iqj@Jaipur
fnukad@Dated:- 02/03/2021.
Ganesh Kumar

vkns'k dh izfrfyfi vxzfs 'kr@Copy of the order forwarded to:

1. vihykFkhZ@The Appellant- M/s Somani Fabrics Pvt. Ltd., Jaipur
2. izR;FkhZ@ The Respondent- ACIT, Circle-06, Jaipur
3. vk;dj vk;qDr@ CIT
4. vk;dj vk;qDr@ CIT(A)
5. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur.
6. xkMZ QkbZy@ Guard File { ITA No. 408/JP/2019} vkns'kkuqlkj@ By order, lgk;d iathdkj@Asst. Registrar