Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Arunachal Pradesh - Subsection Section 91(2) in Arunachal Pradesh Municipal Act, 2007 (2)The Form of the balance sheet, and the manner in which the balance sheet be prepared, shall be such as may be prescribed.
