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Patna High Court - Orders

Krishna Kumar Singh And Ors vs The State Of Bihar And Ors on 14 November, 2019

Bench: Chief Justice, Dinesh Kumar Singh

         IN THE HIGH COURT OF JUDICATURE AT PATNA
                         Letters Patent Appeal No.592 of 2018
                                           In
                    Civil Writ Jurisdiction Case No.12432 of 2017
     ======================================================
1.    Krishna Kumar Singh, Son of late Munshi Singh, Resident of Village- Varsi,
      P.S. Tarari, District- Bhojpur, presently posted as H.M., Middle School
      Jamira Ara Muffasil South, District- Bhojpur.
2.   Mohan Prasad Son of late Satya Narayan Prasad presently posted as H.M.,
     Upgraded Urdu Middle School Kayamnagar, Koilwar, District- Bhojpur.
3.   Suhial Akhtar Son of Masiujama presently posted as H.M., Middle School
     Sahabad Urdu District- Bhojpur.
4.   Shashi Ranjan Son of Gobind Deoinarayan, presently posted as H.M.,
     Upgraded Middle School Matiyara, Koilwar, District- Bhojpur.
5.   Shagufta Praveen D/o late Abdul Sattar, presently posted as H.M. Monako
     Kuwar Middle School Bhaluhipur, District- Bhojpur.
6.   Kumari Indrawati, wife of Chandrashekhar Prasad, presently posted as H.M.
     Middle School Chowk Ara Nagar, District- Bhojpur.
7.   Ram Tapasya Rai, S/o Sahari Rai, presently posted as Headmaster in Girls
     Middle School Chandi P.O. Narbirpur, District Bhojpur.
8.   Manoj Kumar, S/o Devendra Singh, presently posted as Headmaster in
     U.M.S. Kusuma, P.O.- Sakhuan, District- Bhojpur.


                                                 ... ... Respondents- Appellant/s
                                      Versus
1.   The State Of Bihar through the Principal Secretary, Education Department,
     Government of Bihar, Patna.
2.   The Director, Primary Education, Education Department, Government of
     Bihar, Patna.
3.   The District Magistrate, Bhojpur at Ara.
4.   The Regional Deputy Director of Education-cum- Appellate Authority, Patna
     Division, Patna.
5.   The District Education Officer-cum- Chairman, District Elementary
     Teachers Promotion Committee, Bhojpur at Ara.
6.   The District Education Officer, Bhojpur at Ara.
7.   The District Programme Officer (Establishment)-cum- Member Secretary,
     District Elementary Teachers Promotion Committee, Bhojpur at Ara.
8.   The District Programme Officer (Establishment), Bhojpur at Ara.
9.   The Senior Deputy Collector-cum- Member, District Elementary Teachers
     Promotion Committee, Bhojpur at Ara.
10. The Senior Programme Officer-cum- Member, District Elementary Teachers
    Promotion Committee, Bhojpur at Ara.
11. The District Welfare Officer-cum- Member, District Elementary Teachers
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        Promotion Committee, Bhojpur at Ara.

                                                           ..... Respondents 1st Set.
  12. Praveen Priyadarshi, son of Palakdhari Prasad, Resident of Village P.O. Ara,
      Police Station- Nawada Ara, District- Bhojpur, at present posted and
      working as an assistant teacher in Yashoda Arya Kanya Middle School, Ara,
      Block Ara, District- Bhojpur.
  13. Siyaram Mishra, son of Chandrama Mishra, Resident of Village P.O. Ara,
      Police Station- Nawada Ara, District- Bhojpur, at present posted and
      working as an assistant teacher in Middle School Jamira, Block Ara,
      District- Bhojpur.
  14. Amrendra Kumar Singh, son of Yamuna Singh, Resident of Village Tenduni,
      P.O. Tenduni, Police Station- Jagdishpur, District- Bhojpur, at present posted
      and working as an assistant teacher in upgraded Middle School, Harnani,
      Block Ara, District- Bhojpur.
  15. Narendra Kumar, son of Late Bhagwan Prasad, Resident of Village P.O. Ara,
      Police Station- Nawada Ara, District- Bhojpur, at present posted and
      working as an assistant teacher in Middle School, Dharhara Ara, Block Ara,
      District- Bhojpur.
  16. Mohammad Ali, son of Saheb Raja, Resident of Village Benwaliya P.O.
      Benwaliya, Police Station- Bihiyan, District- Bhojpur, at present posted and
      working as an assistant teacher in Middle School Karara, Block Ara,
      District- Bhojpur.
  17. Pramod Kumar Ranjan, son of Kishori Ram, Resident of Village P.O. Ara,
      Police Station- Nawada Ara, District- Bhojpur, at present posted and
      working as an assistant teacher in upgraded Middle School, Chakardah,
      Block Ara, District- Bhojpur.
  18. Ajay Kumar, son of Shiv Narayan Ram, Resident of Village P.O. Ara, Police
      Station- Nawada Ara, District- Bhojpur, at present posted and working as an
      assistant teacher in upgraded Middle School, Dariyapur, Block Ara, District-
      Bhojpur.
  19. Ajay Kumar, son of Late Jagdish Chandra Ram, Resident of Village- Nonar,
      P.O. Nonar, District- Bhojpur, at present posted and working as an assistant
      teacher in upgraded Middle School, Gorhana, Block Udwantnagar, District-
      Bhojpur.
  20. Shashi Kant Upadhyay, son of Laxman Upadhyay, Resident of Village P.O.
      Anaith, Police Station- Nawada Ara, District- Bhojpur, at present posted and
      working as an assistant teacher in upgraded Middle School, Kohara, Block
      Uawantnagar, District- Bhojpur.
  21. Masil Anwar Khan, son of Wakil Ahmed Taufique, Resident of Village-
      Mishir Machhara, Police Station- Ara, District- Bhojpur, at present posted
      and working as an assistant teacher in Middle School Rajapur, Block Ara,
      District- Bhojpur.
  22. Vijay Kumar Mishra, son of Rameshwar Singh, Resident of Village- Bank
      Colony Bishnunagar, P.O. Anaith, Police Station- Nawada Ara, District-
      Bhojpur, at present posted and working as an assistant teacher in Middle
      School, Anaith, Block Ara, District- Bhojpur.
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  23. Kapil Narayan Mishra, son of Late Shri Nandan Mishra, Resident of Village-
      Jawahar Tola Ara, Police Station- Nawada Ara, District- Bhojpur, at present
      posted and working as an assistant teacher in upgraded Middle School,
      Gothhula, Block Ara Mufassil, South, District- Bhojpur.
  24. Ram Krishna Chaubey son of Late Nand Kishore Chaubey, Resident of
      Village- Bashishthapuri, P.O. Chandwa, Police Station- Nawada Ara,
      District- Bhojpur, at present posted and working as an assistant teacher in
      upgraded Middle School, Barauli, Block Ara Mufassil, South, District-
      Bhojpur.
  25. Uma Shankar Pandey, son of Late Sibal Deep Pandey, Resident of Village-
      Bishnunagar, P.O. Anaith, Police Station- Nawada, District- Bhojpur, at
      present posted and working as an assistant teacher in Middle School, Belaur,
      Block Ara, District- Bhojpur.
  26. Vijay Kumar Ram son of Late Jag Narayan Ram, Resident of Village-
      Mukundpur, P.O. Mukundpur, Police Station- Charpokhari, District-
      Bhojpur, at present posted and working as an assistant teacher in upgraded
      Middle School, Kharauni, Block Ara, District Bhojpur.
  27. Daya Shankar Prasad son of Sidheshwar Prasad, Resident of Village +P.O.
      Ara, Police Station- Nawada, Ara, District- Bhojpur, at present posted and
      working as an assistant teacher in upgraded Middle School, Anaith, Block
      Ara, District- Bhojpur.
  28. Deepak Kumar Ojha, son of Ramjee Ojha, Resident of Village P.O. Ara,
      Police Station- Nawada, Ara, District- Bhojpur, at present posted and
      working as an assistant teacher in Middle School, Karman Tola, Block Ara,
      District- Bhojpur.
  29. Dineshwar Singh, son of Shaligram Singh, Resident of Village- Govind
      Tola, P.O. Bamhwar, Police Station- Piro, District- Bhojpur, at present
      posted and working as an assistant teacher in upgraded Middle School,
      Anaith, Block Ara, District- Bhojpur.
  30. Anwar Ahmed son of Late Md. Shahbuddin, Resident of Village- Koilwar,
      P.O. and Police Station- Koilwar, District- Bhojpur, at present posted and
      working as an assistant teacher in Middle School, Pachaina Bazar, Block
      Ara, District- Bhojpur.
  31. Vishwajeet Prasad Verma, son of Late Shankar Jee Sahay Verma, Resident
      of Village- Ara, P.O. Ara, Police Station- Nawada, Ara, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Chitkundi Ara, Block Ara, District- Bhojpur.
  32. Umesh Rai, son of Late Ugeshwar Rai, Resident of Village- South Akauna,
      P.O. South Akauna, Police Station- Udwantnagar, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Jaitpur, Block Udawantnagar, District- Bhojpur.
  33. Raju Prasad Singh, son of Late Shri Bhagwan Singh, Resident of Village-
      Koriyawan, P.O. Hansadih, Police Station- Masaurhi, District- Patna, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Babhanauli, Block Ara, District- Bhojpur.
  34. Ramesh Singh son of Late Ram Pravesh Singh, Resident of Village+ P.O.
      Kaura, Police Station- Jagdishpur, District- Bhojpur, at present posted and
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        working as an assistant teacher in Middle School, Sangaon, Block Ara,
        District- Bhojpur.
  35. Dr. Rajendra Prasad, son of Late Bhuneshwar Prasad, Resident of Village-
      Anandnagar Ara, P.O. Ara, Police Station- Ara Town, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Jokharpur, Block Ara, District- Bhojpur.
  36. Ajay Kumar Tiwari, son of Late Chandraman Tiwari, Resident of Village-
      Barai, P.O. Khutaha, Police Station- Imadpur, District- Bhojpur, at present
      posted and working as an assistant teacher in upgraded Middle School,
      Diwariya, Block Ara, District- Bhojpur.
  37. Dashrath Prasad, son of Late Shivjee Thakur, Resident of Village-
      Nirmalpur, P.O. Barka Dumra, Police Station- Ara Mufassil, District-
      Bhojpur, at present posted and working as an assistant teacher in upgraded
      Middle School, Ghorpokhar, Block Ara, District- Bhojpur.
  38. Prabha Shankar Singh, son of Nand Kishore Singh, Resident of Village-
      Lahesh Dumariya, Police Station- Bihiyan, District- Bhojpur, at present
      posted and working as an assistant teacher in Urdu Middle School,
      Benwaliya, Block Ara, District Bhojpur.
  39. Binay Kumar Sinha son of Shri Vishnu Dayal Prasad Sinha, Resident of
      Village +P.O. Sonepura, Police Station- Udawantnagar, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Sonepura, Block Udawantnagar, District- Bhojpur.
  40. Uday Narayan Singh son of Late Hari Nandan Singh, Resident of Village-
      Kahen, P.O. Kahen, Police Station- Jagdishpur, District- Bhojpur, at present
      posted and working as an assistant teacher in upgraded Middle School,
      Narayanpur, Block Ara, District- Bhojpur.
  41. Anil Kant son of Rawat Chandroran Prasad, Resident of Village- Bari Tola
      Ward No. 11, P.O. and Police Staton- Jagdishpur , District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Sonbarsha, Block Ara, District- Bhojpur.
  42. Md. Rafi son of Saheb Jan, Resident of Village- Chik Toli, P.O. Police
      Station- Ara Town, District- Bhojpur, at present posted and working as an
      assistant teacher in upgraded Middle School, Jalpura, Block Ara, District-
      Bhojpur.
  43. Vishwanath Ram son of Basudeo Ram, Resident of Village- Harigaon, P.O.-
      Saneya Barhat, Police Station- Jadishpur, District- Bhojpur, at present posted
      and working as an assistant teacher in upgraded Middle School, Asudhan,
      Block Ara, District- Bhojpur.
  44. Suresh Prasad Singh, son of Late Parma Singh, Resident of Village- Nawada
      Ara P.O. Ara, Police Station- Nawada, Ara, District- Bhojpur, at present
      posted and working as an assistant teacher in Upgraded Kanya Middle
      School, Nawada Ben, Block Udwantnagar, District- Bhojpur.
  45. Birendra Rai, son of late Ram Bachan Rai, Resident of Village- Ara
      Barahara, P.O.- Barhara, Police Station- Barhara, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Panditpur, Block Ara, District- Bhojpur.
  46. Paramhansh Prasad, son of Late Anant Prasad, Resident of Village +P.O. and
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        Police Staion- Brahmpur, District- Bhojpur, at present posted and working as
        as assistant teacher in upgraded Middle School, Jagatpur, Block Ara,
        District- Bhojpur.
  47. Raj Tilak Singh, son of Late Ram Nihora Singh, Resident of Village-
      Ramkosha, P.O. AND Police Station- Ayar, District- Bhojpur, at present
      posted and working as an assistant teacher in Middle School, Ayar, Block
      Ara, District- Bhojpur.
  48. Nandjee Singh, son of Late Ram Tapasya Singh, Resident of Village-
      Masaurhi, P.O. Masurhi, Police Station- Jagdishpur, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Harigaon, Block Jagdishpur East, District- Bhojpur.
  49. Bhola Prasad, son of Raghubir Prasad, Resident of Village- Chaurai, P.O.
      Bhelai, Police Station- Udwantnagar, District- Bhojpur, at present posted
      and working as an assistant teacher in upgraded Middle School, Asani,
      Block Ara, District- Bhojpur.
  50. Niteshwar Kumar, son of Late Ramfal Singh, Resident of Village- Club
      Road Ara, P.O. AND Police Station- Nawada Ara, District- Bhojpur, at
      present posted and working as as assistant teacher in upgraded Middle
      School, Mahkampur, Block Koilwar, District- Bhojpur.
  51. Ashok Kumar, son of Dularchand Singh, Resident of Village- Maulabag Ara,
      Police Station- Nawada Ara, District- Bhojpur, at present posted and
      working as an assistant teacher in upgraded Middle School, Mahkampur
      Bara, Block Koilwar, District- Bhojpur.
  52. Shiv Shankar Ram, son of Late Ram Nagina Ram, Resident of Village-
      Karman Tola, Police Station- Nawada Ara, District- Bhojpur, at present
      posted and working as an assistant teacher in upgraded Middle School,
      Banhua, Block Ara Mufassil North, District- Bhojpur.
  53. Binod Pandey, son of Late Ram Sundar Pandey, Resident of Village- Akrouj,
      P.O. Sara, Police Station- Tarari, District- Bhojpur, at present posted and
      working as an assistant teacher in upgraded Middle School, Mathurapur
      Mathia, Block Ara, District- Bhojpur.
  54. Umesh Kumar Singh, son of Shri Rajeshwar Chaudhary, Resident of
      Village- Pashchim Tola, P.O. AND Police Station- Ara, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Singahi Kala, Block Ara Town, District- Bhojpur.
  55. Satyendra Kumar Sinha, son of Late Nathuni Prasad Sinha, Resident of
      Village- Raja Bazar Block Colony Road Bihiyan, P.O. and Police Station-
      Bihiyan, District- Bhojpur, at present posted and working as an assistant
      teacher in upgraded Middle School, Hipura, Block Bihiyan, District-
      Bhojpur.
  56. Santosh Kumar Chaudhary, son of Late Suraj Chaudhary, Resident of
      Village AND P.O. Dawan, Police Station- Jagdishpur, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Manjhauli, Block Bihiyan, District- Bhojpur.
  57. Mukhtar Alam, son of Late Shamsuddin Ahmed, Resident of Village- Saheb
      Tola Bihiyan, P.O. AND Police Station- Bihiyan, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
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        School, Manjhauli, Block Bihiyan, District- Bhojpur.
  58. Suresh Kumar Singh, son of Ram Nagad Singh Yadav, Resident of Village-
      Lagan Tola Banahi, P.O. Banahi, Police Station- Shahpur, District- Bhojpur,
      at present posted and working as an assistant teacher in upgraded Middle
      School, Ganj Bihiyan, Block Bihiyan, District- Bhojpur.
  59. Haribhadra Sharma, son of Nishanand Sharma, Resident of Village- Raja
      Bazar Bihiyan, P.O. AND Police Station- Bihiyan, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Belauna Bihiyan, Block Bihiyan, District- Bhojpur.
  60. Malti Singh, daughter of Late Kalika Singh, Resident of Village-
      Bashishthapuri, P.O. Chandwa, Police Station- Nawada, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Bampali, Block Ara, District- Bhojpur.
  61. Nilmani Kumar Pathak, son of Late Rameshwar Nath Pathak, Resident of
      Village- Maulabag, P.O. Ara, Police Station- Town Ara, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Krishangarh, Block Ara, District- Bhojpur.
  62. Vijay Kumar Gupta, son of Gorakhnath Prasad, Resident of Village-
      Pashchim Tola Ara, P.O. Ara, Police Station- Town Ara, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Makhdumpur Dumra Hindi, Block Ara Muffasil, District- Bhojpur.
  63. Dr. Satish Kumar, son of Rajnath Sah, Resident of Tari Mohalla Ara, P.O.
      Ara, Police Station- Town Ara, District- Bhojpur, at present posted and
      working as an assistant teacher in Middle School, Khajuria, Block Ara
      Muffasil south, District- Bhojpur.
  64. Ishwar Dayal Ram, son of Shri Kabilas Ram, Resident of Village- at present
      posted and working as an assistant teacher in upgraded Middle School,
      Manjhauli, Block Bihiyan, District- Bhojpur.
  65. Rajesh Prasad Sah, son of Kamal Sah, Resident of Village AND P.O.-
      Khajuria, Police Station- Ara Mufassil, District- Bhojpur, at present posted
      and working as an assistant teacher in Middle School, Dhamar, Block Ara,
      District- Bhojpur.
  66. Sabiha Bano, wife of Andharul Haque, Resident of Village- Purani Police
      Line, P.O. Ara, Police Station- Ara Town, District- Bhojpur, at present
      posted and working as an assistant teacher in Middle School, Meerganj,
      Block Ara, District- Bhojpur.
  67. Sanjay Kumar Thakur, son of Ram Surat Thakur, Resident of Village-
      Rajpur, P.O. Charghat, Police Station- Bihiyan, District- Bhojpur, at present
      posted and working as an assistant teacher in upgraded Middle School,
      Lauhar Kala, Block Barhara, District- Bhojpur.
  68. Kaushal Kumar Singh, son of Late Nishan Singh, Resident of Village-
      Bakhorapur, P.O. Bakhorapur, Police Station- Barhara, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Lauhar Kala, Block Barhara, District- Bhojpur.
  69. Ashok Kumar Tiwari, son of Late Banshidhar Tiwari, Resident of Village-
      Mangra, P.O. Bhakura, Police Station- Karakat Gorari, District- Rohtas, at
      present posted and working as an assistant teacher in upgraded Middle
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        School, Birampur, Block Udawantnagar, District- Bhojpur.
  70. Brij Kumar Rai, son of Ramlal Rai, Resident of Village- Dhangain, P.O.
      Kishori, Police Station- Dhangain, District- Bhojpur, at present posted and
      working as an assistant teacher in upgraded Middle School, Kaura Mathiya,
      Block Jagdishpur, District- Bhojpur.
  71. Shri Ram Prasad, son of Late Yadu Sah, Resident of Village- Padura
      Rampur, P.O. Padura Rampur, Police Station- Sandesh, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Nabirpur, Block Ara, District- Bhojpur.
  72. Gupteshwar Ram, son of Late Muneshwar Ram, Resident of Village-
      Dharampur, P.O. Vidhiawan, Police Station- Sandesh, District- Bhojpur, at
      present posted and working as an assistant teacher in Middle School,
      Vidhiawan, Block Ara, District- Bhojpur.
  73. Nishat Anjoom, son of Abdul Hafiz, Resident of Village- Ekwari, P.O.
      Ekwari, Police Station- Sahar, District- Bhojpur, at present posted and
      working as an assistant teacher in upgraded Middle School, Milki, Block
      Ara, District- Bhojpur.
  74. Arun Kumar, son of Late Ram Naresh Singh, Resident of Village- Madan
      Jee Ke Hata, P.O. AND Police Station- Ara, District- Bhojpur, at present
      posted and working as an assistant teacher in upgraded Middle School,
      Makhdumpur Dumra, Block Ara, District- Bhojpur.
  75. Chandresh Mishra, son of Rajendra Mishra, Resident of Village-
      Anandnagar, P.O. and Police Station- Ara, District- Bhojpur, at present
      posted and working as an assistant teacher in Middle School, Nasratpur,
      Block Ara, District- Bhojpur.
  76. Md. Nasim, son of Kutubiddin, Resident of Village- Nawadih, Police
      Station- Sikarahata, District- Bhojpur, at present posted and working as an
      assistant teacher in Amirchand Kanya Middle School, Ara, Block Ara,
      District- Bhojpur.
  77. Md. Jamal Nasim, son of Md. Kutubuddin, Resident of Village- Nawadih,
      P.O. Chamiya, Police Station- Sikarahata, District- Bhojpur, at present
      posted and working as an assistant teacher in Middle School, Sikraul, Block
      Ara, District- Bhojpur.
  78. Rizwan Akhtar, son of Md. Mustafa, Resident of Village- Milki Anaith, P.O.
      Anaith, Police Station- Nawada, District- Bhojpur, at present posted and
      working as an assistant teacher in upgraded Middle School, Itawa, Block
      Bihiyan, District- Bhojpur.
  79. Binod Kumar Singh, son of Late Ram Charitra Singh, Resident of Village-
      Pachaina, P.O. Naya Mahmadpur, Police Station- Koilwar, at present posted
      and working as an assistant teacher in upgraded Middle School, Pachaina,
      Block Koilwar, District- Bhojpur.
  80. Dr. Santosh Kumar Singh, son of Kawleshwar Singh, Resident of Village-
      Jawahar Tola Ara, P.O. and Police Station- Nawada Ara, District- Bhojpur, at
      present posted and working as an assistant teacher in Middle School,
      Kateyan, Block Bihiyan, District- Bhojpur.
  81. Rabindra Kumar Singh, son of Nanhaku Chaudhary, Resident of Village-
      Jagdeo Nagar Ara, P.O. Anaith, Police Station- Nawada Ara, District-
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        Bhojpur, at present posted and working as an assistant teacher in upgraded
        Middle School, Kasap, Block Ara, District- Bhojpur.
  82. Anant Kumar Shrivastava, son of Late Bajrang Lal, Resident of Village-
      Mahudahi, P.O.- Nathmalpur, Police Station- Barhara, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Mainpura, Block Ara, District- Bhojpur.
  83. Ganesh Sah, son of Ram Pyare Sah, Resident of Village- Bhadeyan, P.O.
      Basantpur, Police Station- Ara Mufassil, District- Bhojpur, at present posted
      and working as an assistant teacher in upgraded Middle School, Saidpur,
      Block Ara Mufassil, District- Bhojpur.
  84. Umesh Kumar Singh, son of Rajeshwar Chaudhary, Resident of Village-
      M.P. Bagh Ara, P.O. Ara, Police Station- Ara Town, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Singahi Kala, Block Ara, District- Bhojpur.
  85. Manoj Kumar, son of Dudheshwar Ram, Resident of Village- Jagdeo Patha,
      P.O. AND Police Station- Ara, District- Bhojpur, at present posted and
      working as an assistant teacher in upgraded Middle School, Gorhana, Block
      Udawantnagar, District- Bhojpur.
  86. Jagesh Narayan Tiwarim son of Raghubansh Tiwari, Resident of Village-
      Seray, P.O. Beray, Police Station- Chauri, District- Bhojpur, at present
      posted and working as an assistant teacher in upgraded Middle School,
      Pawar, Block Agiyawan, District- Bhojpur.
  87. Hariram Chaudhary, son of Late Nand Kishore Chaudhary, Resident of
      Village- Anaith, P.O. Ara, Police Station- Nawada Ara, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Sundarpur Kadhiya, Block Ara Muffasil South, District- Bhojpur.
  88. Birendra Kumar Singh, son of Late Akhileshwar Prasad Singh, Resident of
      Village- Anaith, P.O. Ara, Police Station- Nawada Ara, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Gyanpura, Block Jagdishpur, District- Bhojpur.
  89. Ashok Kumar, son of Shri Dularchand Singh, Resident of Village AND P.O.
      Ara, Police Station- Nawada Ara, District- Bhojpur, at present posted and
      working as an assistant teacher in upgraded Middle School, Mahkampur
      Bara, Block Ara, District- Bhojpur.
  90. Birendra Singh, son of Late Deomuni Singh, Resident of Village- M.P. Bagh
      Ara, P.O. Ara, Police Station- Ara Town, District- Bhojpur, at present posted
      and working as an assistant teacher in upgraded Middle School, Kherhi,
      Block Agiyawan, District- Bhojpur.
  91. Faiz Anwar, son of Late Md. Badood, Resident of Village- Barah Batra, P.O.
      Ara, Police Station- Ara Town, District- Bhojpur, at present posted and
      working as an assistant teacher in upgraded Middle School, Saidpura Ara,
      Block Ara Mufassil north, District- Bhojpur.
  92. Haider Ali, son of Late Gulam Mohammad, Resident of Village- Barahbatra,
      P.O. Ara, Police Station- Ara Town, District- Bhojpur, at present posted and
      working as an assistant teacher in upgraded Middle School, Galchaur, Block
      Barhara, District- Bhojpur.
  93. Sumant Kumar, son of Ramchandra Chaudhary, Resident of Village and
 Patna High Court L.P.A No.592 of 2018(4) dt.14-11-2019
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        P.O.- Hasan Bazar, Police Station- Piro, District- Bhojpur, at present posted
        and working as an assistant teacher in upgraded Middle School, Jamorhi,
        Block Ara, District- Bhojpur.
  94. Suresh Nandan Prasad, son of Late Surya Nandan Prasad, Resident of
      Village- Karisath, P.O. Karisath, Police Station- Udawantnagar, District-
      Bhojpur, at present posted and working as an assistant teacher in Middle
      School, Karisath, Block Udwantnagar, District- Bhojpur.
  95. Rajesh Kumar Pandey, son of Late Sarju Pandey, Resident of Village-
      Bharsara, P.O. Kakila, Police Station- Jagdishpur, District- Bhojpur, at
      present posted and working as an assistant teacher in Middle School,
      Sangam Tola, Block Ara, District- Bhojpur.
  96. Sanjay Kumar Pandey, son of Kamta Pandey, Resident of Village- Bishnu
      Nagar Ara, P.O. Anaith, Police Station- Nawada Ara, District- Bhojpur, at
      present posted and working as an assistant teacher in upgraded Middle
      School, Nawada Ben, Block Ara, District- Bhojpur.
  97. Ram Ayodhya Singh, son of Thakur Dayal Singh, Resident of Village-
      Bamhwar, P.O. Bamhwar, Police Station- Piro, District- Bhojpur, at present
      posted and working as an assistant teacher in upgraded Middle School,
      Basawan Tola, Block Piro, District- Bhojpur.
  98. Om Prakash Singh, son of Ramnath Singh, Resident of Village- Digha Tola,
      P.O. Tenuni, Police Station- Jagdishpur, District- Bhojpur, at present posted
      and working as an assistant teacher in upgraded Urdu School, Chakwa,
      Block Jagdishpur, District- Bhojpur.
  99. Mr. Abrar Khan, son of Md. Mehadi Hussain Khan, Resident of Village-
      Mella, P.O. and Police Station- Piro, District- Bhojpur, at present posted and
      working as an assistant teacher in upgraded Middle School, Pakara Tola,
      Block Ara, District- Bhojpur.
  100 Md. Sainul, son of Md. Usman, Resident of Village- Milki, P.O. and Police
  .   Station- Piro, District- Bhojpur, at present posted and working as an assistant
      teacher in upgraded Middle School, Deochanda, Block Ara, District-
      Bhojpur.
  101 Kumar Ranjan, son of Late Satyendra Kumar Singh, Resident of Village-
  .   Sedahan, P.O. Sedahan, Police Station- Tarari, District- Bhojpur, at present
      posted and working as an assistant teacher in upgraded Middle School, Arai
      Dih, Block Ara, District- Bhojpur.
  102 Vidya Bhushan Tiwari, son of Late Ramjee Tiwari, Resident of Village-
  .   Amehta Ganeshpur, P.O. Amehta, Police Station- Agiyawan Bazar, District-
      Bhojpur, at present posted and working as an assistant teacher in upgraded
      Middle School, Newari, Block Ara, District- Bhojpur.
  103 Abdul Rahim Ansari, son of Late Md. Zibrail Ansari, Resident of Village
  .   P.O. Chakiya, Police Station- Sikarahata, District- Bhojpur, at present posted
      and working as an assistant teacher in upgraded Middle School, Kusumhi,
      Block Ara, District- Bhojpur.
  104 Alimuddin Ansari, son of Late Maniruddin Ansari, Resident of Village P.O.
  .   and Police Station- Koilwar, District- Bhojpur, at present posted and
      working as an assistant teacher in Middle School, Purana Haripur, Block
      Ara, District- Bhojpur.
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           105 Zawed Akhtar, son of Late Md. Khalil, Resident of Village P.O. and Police
           .   Station- Koilwar, District- Bhojpur, at present posted and working as an
               assistant teacher in upgraded Middle School, Semara, Block Ara, District-
               Bhojpur.
           106 Md. Iftekhar Ahmed, son of Md. Shamsuddin, Resident of Village P.O. and
           .   Police Station- Koilwar, District- Bhojpur, at present posted and working as
               an assistant teacher in upgraded Middle School, Bagh Majhauwa, Block Ara,
               District- Bhojpur.
           107 Shamim Akhtar, son of Md. Ayub, Resident of Village- Lawana, P.O.-
           .   Kanaul Chandi, Police Station- Charpokhari, District- Bhojpur, at present
               posted and working as an assistant teacher in upgraded Kanya Middle
               School, Pachrukhiya Kala, Block Ara, District- Bhojpur.


                                                             ... ... Petitioners /Respondents 2nd Set.
           108 Ram Ekbal Singh, S/o Late Dular Singh, presently posted as H. M. Middle
               School Rajapur, Koilwar, District Bhojpur.
           109 Krishna Singh Vimal, S/o Sipahi Singh, presently posted as Headmaster in
               Amir Chand Girls Middle School, Ara, P.O., Ara, G.P.O. District-Bhojpur,
               Ara.


                                                                          ......Respondents 3rd Set.

                   ======================================================
                 Appearance :
                 For the Appellant/s      :        Mr. Sandip Kumar Shahi, Advocate
                                                   Mr. Anuj Kumar, Advocate
                 For the State            :        Mr. Ashutosh Ranjan Pandey -AAG 15
                 For the Pvt. Respondents:         Mr. P. K. Shahi, Senior Advocate
                                                   Mr. Umesh Kumar Mishra, Advocate
                 ======================================================
                 CORAM: HONOURABLE THE CHIEF JUSTICE
                         and
                         HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
                                       ORAL ORDER

                 (Per: HONOURABLE THE CHIEF JUSTICE)

4   14-11-2019

Learned counsel for the appellants seeks permission to withdraw the present appeal reserving liberty to independently assail the enquiry report in accordance with law.

Prayer allowed.

Patna High Court L.P.A No.592 of 2018(4) dt.14-11-2019 11/11 The appeal is disposed of as withdrawn with the liberty aforesaid.

(Sanjay Karol, CJ) (Dinesh Kumar Singh, J) Sunil/-

U