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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(12) in The Bharathiar University Act, 1981

(12)to institute lecturerships, readerships, professorships and any other teaching post required by the University and to appoint persons to such lecture ships, readerships, professorships and other teaching posts;