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State of Karnataka - Section

Section 25 in The Karnataka State Universities Act, 2000

25. The Director, College Development Council.

- The Director, College Development Council shall be a whole time officer of the University and shall be appointed by the Syndicate. He shall possess such qualifications and exercise such powers and discharge such duties as may be prescribed by the Statutes. His emoluments and terms and conditions of service shall be such as may be prescribed by the Statutes.