Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Jammu-Kashmir - Subsection Section 4(4) in Jammu and Kashmir Metropolitan Region Development Authorities Act, 2018 (4)The Government may, from time to time, notify the names of members nominated under clauses (ix) , (x) and (xvi) of subsection (1).
