Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(d) in The Rajasthan Ministers Salaries and other Facilities Act, 1956 (d)a salary of [forty thousand rupees] [Substituted 'twenty four thousand rupees' by Act No. 25 of 2017, dated 17.5.2017.] per mensem to a Deputy Minister.]
