Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 34 in Haryana (Prevention and Control of Water Pollution) Rules, 1978 34. Fee for Report Section 52. - The fees for each report as referred in rule 33 shall be such as may be notified by Government from time to time.
