Orissa High Court
Hari Shankar Upadhaya vs Union Of India & Others ..... Opposite ... on 23 August, 2023
Bench: B.R. Sarangi, Murahari Sri Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.29958 of 2021
Hari Shankar Upadhaya ..... Petitioner
Mr. D. Mishra, Advocate
Vs.
Union of India & Others ..... Opposite Parties
State Counsel
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE MURAHARI SRI RAMAN
ORDER
23.08.2023 Order No. This matter is taken up through hybrid mode.
09.2. Learned counsel appearing for the petitioner seeks time to file rejoinder affidavit.
3. On his request, list this matter after two weeks. Rejoinder affidavit be filed in the meantime.
(DR. B.R. SARANGI) JUDGE (M.S. RAMAN) Aswini JUDGE Signature Not Verified Digitally Signed Signed by: ASWINI KUMAR SETHY Designation: PA(SECRETARY-IN-CHARGE) Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 24-Aug-2023 10:22:26