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Orissa High Court

Hari Shankar Upadhaya vs Union Of India & Others ..... Opposite ... on 23 August, 2023

Bench: B.R. Sarangi, Murahari Sri Raman

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No.29958 of 2021

               Hari Shankar Upadhaya                          .....                               Petitioner
                                                                           Mr. D. Mishra, Advocate
                                                              Vs.
               Union of India & Others                        .....                          Opposite Parties
                                                                                             State Counsel

                                 CORAM:
                                     DR. JUSTICE B.R. SARANGI
                                        MR. JUSTICE MURAHARI SRI RAMAN
                                                                     ORDER

23.08.2023 Order No. This matter is taken up through hybrid mode.

09.

2. Learned counsel appearing for the petitioner seeks time to file rejoinder affidavit.

3. On his request, list this matter after two weeks. Rejoinder affidavit be filed in the meantime.

(DR. B.R. SARANGI) JUDGE (M.S. RAMAN) Aswini JUDGE Signature Not Verified Digitally Signed Signed by: ASWINI KUMAR SETHY Designation: PA(SECRETARY-IN-CHARGE) Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 24-Aug-2023 10:22:26