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Securities And Exchange Board Of India - Section

Section 8 in Securities And Exchange Board Of India (Debenture Trustees) Regulations, 1993

8. Procedure for registration.-

The Board on being satisfied that the applicant is eligible, shall send an intimation to the applicant mentioning that he has been found eligible for the grant of certificate and grant a certificate in Form B, subject to the payment of fees as specified in regulation 12.